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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Rajasthan - Subsection

Section 12(6) in The Rajasthan Distilleries Rules, 1977

(6)If distiller repeatedly fails to maintain minimum recovery specified in sub-rule (2) above, the Excise Commissioner may, after affording an opportunity of being heard, cancel or suspend the license of such distiller.]