Section 4(1)(b) in The Punjab Legislative Assembly Speaker's and Deputy Speaker's Salaries Act, 1937
(b)a sum of money not exceeding [three lac rupees] [Substituted vide Act 21 of 1998.] or the anticipated price, whichever be less, for purchase of a Motor-car or a Jeep or for conversion of a petrol driven Motor- car or a Jeep to a diesel driven vehicle, or a sum of money not exceeding ten thousand rupees or the anticipated price, whichever be less, for purchase of a Motor-cycle or a Scooter.