Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Rajasthan - Section

Section 15 in Rajasthan Public Service Commission (Limitation of Functions) Regulations, 1951

15. [ District Adult Education Officers, Project Officers, Assistant Project Officers and Supervisors appointed in accordance with the provisions of the Raj. Civil Services (Special Selection and Special Conditions of Service of District Adult Education Officers, P.O., A.P.O.S. and Supervisors in the Adult Education Programme Rules, 1980.] [Added Vide Notification dated 23.05.1980]

[[16.] [Serial No.16. Second Grade Teachers of Education Department.]] Deleted[[17.] [Serial No 17. All posts of Medical and Health Department whose initial pay starts from Rs. 5500/- or less per month. (Added Vide Notification No. F.3(104) 65 dated 18.07.2003 w.e.f. 01.09.96)]] Deleted