Himachal Pradesh High Court
Laxmi Dass vs . Birbal & Others. on 25 March, 2022
Author: Sandeep Sharma
Bench: Sandeep Sharma
Laxmi Dass vs. Birbal & others.
RSA No. 34 of 2015 .
25.03.2022 Present: Mr. Naresh Verma, Advocate, for the appellant.
Mr. Basant Pal, Advocate, for respondent No.1.
CMP Nos. 6731, 6736 & 6737 of 2021 Though, pleadings in the instant applications are complete, but learned counsel representing the non-
applicant/respondent No.1, prays for and is granted two weeks' time to place on record additional documents.
List on 20.04.2022.
(Sandeep Sharma) Judge 25th March, 2022 (reena) ::: Downloaded on - 25/03/2022 20:14:33 :::CIS