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Union of India - Section

Section 14 in The Warehousing Development and Regulatory Authority (Negotiable Warehouse Receipts) Regulations, 2011

14. The goods mentioned below ale hereby released from the receipt tor deliverY from warehouse Any unreleased balance of goods is subject to a lien for unpaid charges and advances on the released portion -

Sr.No Date Quantity released Balance quantity
Bags/Packages Weight in MTs/Qtls Bags/Package Weight in MTs/Qtls
           
Signature of warehouseman / Authorised officialTerms & Conditions For Negotiable Warehouse Receipt (NWR)