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[Entire Act]
Union of India - Section
Section 14 in The Warehousing Development and Regulatory Authority (Negotiable Warehouse Receipts) Regulations, 2011
14. The goods mentioned below ale hereby released from the receipt tor deliverY from warehouse Any unreleased balance of goods is subject to a lien for unpaid charges and advances on the released portion -
| Sr.No | Date | Quantity released | Balance quantity | ||
| Bags/Packages | Weight in MTs/Qtls | Bags/Package | Weight in MTs/Qtls | ||