Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Bombay High Court

Idbi Trusteeship Services Ltd vs The Official Liquidator Of Spanco Ltd on 4 July, 2025

                                                                                       32 Ia(L)-29398-2023.doc


                                            IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                                   ORDINARY ORIGINAL CIVIL JURISDICTION

                                            INTERIM APPLICATION [L] NO. 29398 OF 2023
                                                               IN
                                                 COMPANY PETITION NO. 61 OF 2017

                              IDBI Trusteeship Services Ltd.                        ...Applicant.
                                      Versus
                              The Official Liquidator of Spanco Ltd.                ...Respondent.
                                                               ------------
                              Rathina Maravarman (On VC) for the Applicant.
                                                               ------------

                                                                  Coram :     Sharmila U. Deshmukh, J.
                                                                  Date      : July 4, 2025.

                              P. C. :

1. List the present Interim Application with Interim Application (L) No.36928 of 2024. Stand over 25th July 2025.

[Sharmila U. Deshmukh, J.] Patil-SR 1 of 1 Signed by: Sachin R. Patil Designation: PS To Honourable Judge Date: 07/07/2025 12:50:21