Bombay High Court
Idbi Trusteeship Services Ltd vs The Official Liquidator Of Spanco Ltd on 4 July, 2025
32 Ia(L)-29398-2023.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
INTERIM APPLICATION [L] NO. 29398 OF 2023
IN
COMPANY PETITION NO. 61 OF 2017
IDBI Trusteeship Services Ltd. ...Applicant.
Versus
The Official Liquidator of Spanco Ltd. ...Respondent.
------------
Rathina Maravarman (On VC) for the Applicant.
------------
Coram : Sharmila U. Deshmukh, J.
Date : July 4, 2025.
P. C. :
1. List the present Interim Application with Interim Application (L) No.36928 of 2024. Stand over 25th July 2025.
[Sharmila U. Deshmukh, J.] Patil-SR 1 of 1 Signed by: Sachin R. Patil Designation: PS To Honourable Judge Date: 07/07/2025 12:50:21