Section 2007 in Hind Cycles Limited and Sen Raleigh Ltd. (Nationalisation) Rules, 1981
2007.
S.O. 228 (E), dated 27th March, 1981. - In exercise of the powers conferred by Sec. 31 of the Hind Cycles Limited and Sen-Raleigh Limited (Nationalisation) Act, (70 of 1980), the Central Government hereby makes the following rules namely :-
