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[Cites 0, Cited by 0] [Section 358(3)] [Section 358] [Entire Act]

State of Chattisgarh - Subsection

Section 358(3)(bb) in The Chhattisgarh Municipalities Act, 1961

(bb)regulating in any manner not specifically provided for in this Act, the erection of any enclosure wall, fence, tent, awning or other structure of whatsoever kind or nature on any land within the Municipal limits;