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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(1)(v) in Rajasthan Panchayati Raj (Transferred Activities) Rules, 2011

(v)"Transferred Funds" means the funds allotted for implementation of transferred activities including wages of employees and other administrative expenditure.