Section 2(3)(a) in Tamil Nadu Land Reforms (Fixation of Ceiling on Land) Act, 1961

[Cites 0, Cited by 0] [Section 2(3)] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(3)(a) in Tamil Nadu Land Reforms (Fixation of Ceiling on Land) Act, 1961

(a)where a public trust in existence on the date of the commencement of this Act, has been created both for a public purpose of a religious nature and for any other public purpose; or

Legal Document View

Unlock Advanced Research with PRISMAI

State of Tamilnadu - Subsection

Section 2(3)(a) in Tamil Nadu Land Reforms (Fixation of Ceiling on Land) Act, 1961