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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Karnataka - Subsection

Section 2(a) in The Krantiveera Sangolli Rayanna Kshetra Development Authority Act, 2016

(a)"Amenity" includes roads, streets, sub-ways, lightings, drainages, sanitations, electricity and water supplies or other conveniences, public works, market places, post offices, banks, hospitals, dispensaries, police stations, fair price shops, milk booths, libraries, recreation centers, service stations of any public utility services authorised by the Authority or other facilities; and such other amenities as the Government may, by notification specify;