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State of Assam - Section

Section 11 in The Assam Aided Colleges Employees Rules, 1960

11. Superannuation.

- An employee of an aided College shall retire on attaining the age of 60 years :Provided that the Governing Body may, for any special reasons, recommend to the Director of Public Instruction for extension of service to an employee beyond 60 years and the Director of Public Instruction may, on the merits of the case and subject to the employee being certified by a Medical Officer duly authorised for the purpose as physically and mentally fit, grant extension for a period not exceeding one year at a time. No member shall, however, be retained in service beyond the age of 63 years.