Gauhati High Court
Cmj University And 5 Ors vs Page No.# 2/3 on 21 October, 2019
Author: Suman Shyam
Bench: Suman Shyam
Page No.# 1/3
GAHC010237732017
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C) 3665/2017
1:CMJ UNIVERSITY and 5 ORS
SHILLONG, MEGHALAYA, REP. BY CHANCELLOR SHRI CHANDRA MOHAN
JHA SWASTI NIWAS, CRINOLINE FALLS, BARIK SHILLONG, MEGHALAYA
2: CMJ FOUNDATION
REP. BY ITS SECRETARY
SHRI GOVIND JHA
SWASTI NIWAS
CRINOLINE FALLS
BARIK
SHILLONG
MEGHALAYA
3: SMT INDU RANI JHA
W/O SHRI CHANDRA MOHAN JHA
TRUSTEE MEMBER OF CMJ FOUNDATION
SWASTI NIWAS
CRINOLINE FALLS
BARIK
SHILLONG
MEGHALAYA
4: SHRI GOPAL JHA
S/O SHRI CHANDRA MOHAN JHA
TREASURER OF CMJ FOUNDATION
SWASTI NIWAS
CRINOLINE FALLS
BARIK SHILLONG
MEGHALAY
VERSUS
Page No.# 2/3
1:THE UNION OF INDIA and 3 ORS
REP. BY THE SECRETARY, MINISTRY OF FINANCE, DEPTT. OF REVENUE,
NORTH BLOCK, NEW DELHI-110001
2:THE DIRECTOR OF ENFORCEMENT
GOVT.OF INDIA
6TH FLOOR
LOKNAYAK BHAWAN
KHAN MARKET NEW DELHI-110003
3:THE JOINT DIRECTOR
ENFORCEMENT DIRECTORATE
GOVT. OF INDIA
GUWAHATI ZONAL OFFICE
HOUSE NO.20
BYE LANE NO.1
RAJGARH ROAD
GUWAHATI-781003
4:THE ASSISTANT DIRECTOR
ENFORCEMENT DIRECTORATE
GOVT. OF INDIA
GUWAHATI ZONAL OFFICE
HOUSE NO.20
BYE LANE NO.1
RAJGARH ROAD
GUWAHATI-78100
Advocate for the Petitioner : MS.J DEKA
Advocate for the Respondent : C.G.C.
BEFORE
HONOURABLE MR. JUSTICE SUMAN SHYAM
ORDER
21.10.2019 None appears for the petitioners when the matter is called up. The petitioners' counsel was absent even on the last date i.e. 13.11.2018 when the matter was called up before this Court.
Page No.# 3/3 Be that as it may, for ends of justice, the petitioners are granted one more opportunity to appear and argue the matter.
Facilitating the above, Registry to list this case again after six weeks.
JUDGE Comparing Assistant