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Gauhati High Court

Cmj University And 5 Ors vs Page No.# 2/3 on 21 October, 2019

Author: Suman Shyam

Bench: Suman Shyam

                                                             Page No.# 1/3

GAHC010237732017




                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                          Case No. : WP(C) 3665/2017

         1:CMJ UNIVERSITY and 5 ORS
         SHILLONG, MEGHALAYA, REP. BY CHANCELLOR SHRI CHANDRA MOHAN
         JHA SWASTI NIWAS, CRINOLINE FALLS, BARIK SHILLONG, MEGHALAYA


         2: CMJ FOUNDATION

          REP. BY ITS SECRETARY
          SHRI GOVIND JHA
          SWASTI NIWAS
          CRINOLINE FALLS
          BARIK
          SHILLONG
          MEGHALAYA

         3: SMT INDU RANI JHA
         W/O SHRI CHANDRA MOHAN JHA
         TRUSTEE MEMBER OF CMJ FOUNDATION
          SWASTI NIWAS
          CRINOLINE FALLS
          BARIK
          SHILLONG
          MEGHALAYA

         4: SHRI GOPAL JHA
          S/O SHRI CHANDRA MOHAN JHA
         TREASURER OF CMJ FOUNDATION
          SWASTI NIWAS
          CRINOLINE FALLS
          BARIK SHILLONG
          MEGHALAY

         VERSUS
                                                                                Page No.# 2/3

             1:THE UNION OF INDIA and 3 ORS
             REP. BY THE SECRETARY, MINISTRY OF FINANCE, DEPTT. OF REVENUE,
             NORTH BLOCK, NEW DELHI-110001

             2:THE DIRECTOR OF ENFORCEMENT
              GOVT.OF INDIA
              6TH FLOOR
              LOKNAYAK BHAWAN
              KHAN MARKET NEW DELHI-110003

             3:THE JOINT DIRECTOR
              ENFORCEMENT DIRECTORATE
              GOVT. OF INDIA
              GUWAHATI ZONAL OFFICE
              HOUSE NO.20
              BYE LANE NO.1
              RAJGARH ROAD
              GUWAHATI-781003

             4:THE ASSISTANT DIRECTOR
              ENFORCEMENT DIRECTORATE
              GOVT. OF INDIA
              GUWAHATI ZONAL OFFICE
              HOUSE NO.20
              BYE LANE NO.1
              RAJGARH ROAD
              GUWAHATI-78100

Advocate for the Petitioner   : MS.J DEKA

Advocate for the Respondent : C.G.C.




                                    BEFORE
                       HONOURABLE MR. JUSTICE SUMAN SHYAM

                                            ORDER

21.10.2019 None appears for the petitioners when the matter is called up. The petitioners' counsel was absent even on the last date i.e. 13.11.2018 when the matter was called up before this Court.

Page No.# 3/3 Be that as it may, for ends of justice, the petitioners are granted one more opportunity to appear and argue the matter.

Facilitating the above, Registry to list this case again after six weeks.

JUDGE Comparing Assistant