Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Madhya Pradesh - Section Section 1st in M.P. Nagar Tatha Gram Nivesh Niyam, 1975 1st. floor existing....................Sq. ft. proposed...............Sq. ft. IInd floor existing.....................Sq. ft.
