Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11] [Entire Act] State of Chattisgarh - Subsection Section 11(4) in The Chhattisgarh Kushabhau Thakre Patrakarita Avam Jansanchar University Act, 2004 (4)No person who is connected with the University or any college shall be recommended or nominated on the committee under sub-section (2).
