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State of Madhya Pradesh - Section

Section 87 in The M.P. Bhumi Vikas Rules, 1984

87. Plumbing Services.

- The planning, design, construction and installation of water supply, drainage and sanitation and gas supply systems shall be in accordance with Part IX "Plumbing Service" Section 1 "Water Supply , Section 2, "Drainage and Sanitation" and Section 3 "Gas Supply" of the Code as revised from time to time.