Madhya Pradesh High Court
Dr. Ratna De Roy vs Shri K C Gupta on 21 September, 2024
Author: Vivek Rusia
Bench: Vivek Rusia
1 CONC-3621-2024
IN THE HIGH COURT OF MADHYA PRADESH
AT JABALPUR
CONC No. 3621 of 2024
(DR. RATNA DE ROY Vs SHRI K C GUPTA AND OTHERS )
Dated : 21-09-2024
Shri Neeraj Dubey-Advocate for the petitioner.
Notice to the respondent No.2 on payment of P.F. within seven
working days by RAD mode.
Notice be made returnable within four weeks.
(VIVEK RUSIA) (ANURADHA SHUKLA)
JUDGE JUDGE
b
Signature Not Verified
Signed by: BIJU BABY
Signing time: 23-09-
2024 12:29:06