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Calcutta High Court (Appellete Side)

Sri Hemanta Kumar Prasad vs Sri Sri Lakshmi Narayan Jew on 12 June, 2018

                                                                   1

      39   12.6.18
      Sc
                              CAN 2947 OF 2018
                                (Application for stay)
                                          IN
                               SAT 118 OF 2018
                                ------------------

Sri Hemanta Kumar Prasad

-vs.-

Sri Sri Lakshmi Narayan Jew Represented by its sebait Sri Swapan Kumar Das & Anr.

Mr. Asis Bagchi Mr. Tapan Chakraborty Mr. Abdul Alim.

.....For the Appellant/ Applicant.

The defects pointed out by the additional stamp reporter in the report dated May 18, 2018 shall be cured within a week from date.

ACO Put up the appeal under the heading 'Order XLI Rule 11' on Wednesday week (June 20, 2018).

(Shampa Sarkar, J.) (Dipankar Datta, J.)