Calcutta High Court (Appellete Side)
Sri Hemanta Kumar Prasad vs Sri Sri Lakshmi Narayan Jew on 12 June, 2018
1
39 12.6.18
Sc
CAN 2947 OF 2018
(Application for stay)
IN
SAT 118 OF 2018
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Sri Hemanta Kumar Prasad
-vs.-
Sri Sri Lakshmi Narayan Jew Represented by its sebait Sri Swapan Kumar Das & Anr.
Mr. Asis Bagchi Mr. Tapan Chakraborty Mr. Abdul Alim.
.....For the Appellant/ Applicant.
The defects pointed out by the additional stamp reporter in the report dated May 18, 2018 shall be cured within a week from date.
ACO Put up the appeal under the heading 'Order XLI Rule 11' on Wednesday week (June 20, 2018).
(Shampa Sarkar, J.) (Dipankar Datta, J.)