Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 278] [Entire Act] State of West Bengal - Subsection Section 278(6) in The Chandernagore Municipal Corporation Act, 1990 (6)Nothing in this section shall apply to any summons issued under this Act by any court.
