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State of Jammu-Kashmir - Section

Section 45 in Jammu and Kashmir Forest (Protection) Force Rules, 2012

45. Quantum of leave.

- Same as herein provided — Leave of superior officers and enrolled members of the Force shall be governed by Jammu and Kashmir Civil Services (Leave) Rules, 1979. Those who are on deputation to the Force shall be governed by the leave rules applicable to them as if they were not on deputation to the Force or by the terms of their appointment.