Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1101] [Entire Act] Bengal Presidency - Subsection Section 1101(f) in Police Regulations, Bengal , 1943 (f)At the close of each year separate bundles shall be made up of-(i)Papers relating to absconders.(ii)Those to be kept for fourteen years.(iii)Those to be kept for three years.
