Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 122] [Entire Act] State of Haryana - Subsection Section 122(5) in The Haryana Canal and Drainage Rules, 1976 (5)The application for inspection of records shall bear a Court fee stamp of three rupees, in addition to the amount of inspection fee specified hereinafter.
