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[Cites 0, Cited by 0] [Section 64] [Entire Act]

State of Karnataka - Subsection

Section 64(5) in The Karnataka State Rural Development and Panchayat Raj University Act, 2016

(5)The quorum for a meeting of the Selection Committee shall be four of whom in the case of selections to the posts of Professor, Associate Professors and Librarian at least two shall be the experts and in the case of selections to the other posts, at least one shall be the expert.