Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 27(2)] [Section 27] [Entire Act] State of West Bengal - Subsection Section 27(2)(d) in West Bengal Clinical Establishment (Registration, Regulation and Transparency), Rules, 2017 (d)he shall ensure that he understands the purpose and estimated cost of any proposed healthcare intervention before deciding to accept the service;