Delhi High Court - Orders
Dilbagh Singh Bains vs Delhi Development Authority & Ors on 12 April, 2022
Author: Najmi Waziri
Bench: Najmi Waziri, Swarana Kanta Sharma
$~4
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 9763/2019
DILBAGH SINGH BAINS ..... Petitioner
Through: Mr. R.A. Sharma, Advocate.
versus
DELHI DEVELOPMENT AUTHORITY & ORS ..... Respondents
Through: Mr. Arun Birbal and Mr. Sanjay
Singh, Advocates for DDA.
CORAM:
HON'BLE MR. JUSTICE NAJMI WAZIRI
HON'BLE MS. JUSTICE SWARANA KANTA SHARMA
ORDER
% 12.04.2022 The hearing has been conducted through hybrid mode (physical and virtual hearing).
1. It is 13:20 hours.
2. Since one of us (Najmi Waziri, J) has to go for a Special Division Bench in the post-lunch session, it will not be possible to hear the case today.
3. Renotify on 30.08.2022.
NAJMI WAZIRI, J SWARANA KANTA SHARMA, J APRIL 12, 2022/RW Signature Not Verified Digitally Signed By:KAMLESH KUMAR Signing Date:13.04.2022 18:43:21