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Delhi High Court - Orders

Dilbagh Singh Bains vs Delhi Development Authority & Ors on 12 April, 2022

Author: Najmi Waziri

Bench: Najmi Waziri, Swarana Kanta Sharma

                              $~4
                              *      IN THE HIGH COURT OF DELHI AT NEW DELHI
                              +      W.P.(C) 9763/2019
                                     DILBAGH SINGH BAINS                                       ..... Petitioner
                                                          Through:    Mr. R.A. Sharma, Advocate.

                                                          versus

                                     DELHI DEVELOPMENT AUTHORITY & ORS                      ..... Respondents
                                                          Through:    Mr. Arun Birbal and Mr. Sanjay
                                                                      Singh, Advocates for DDA.
                                     CORAM:
                                     HON'BLE MR. JUSTICE NAJMI WAZIRI
                                     HON'BLE MS. JUSTICE SWARANA KANTA SHARMA
                                                       ORDER

% 12.04.2022 The hearing has been conducted through hybrid mode (physical and virtual hearing).

1. It is 13:20 hours.

2. Since one of us (Najmi Waziri, J) has to go for a Special Division Bench in the post-lunch session, it will not be possible to hear the case today.

3. Renotify on 30.08.2022.

NAJMI WAZIRI, J SWARANA KANTA SHARMA, J APRIL 12, 2022/RW Signature Not Verified Digitally Signed By:KAMLESH KUMAR Signing Date:13.04.2022 18:43:21