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[Cites 0, Cited by 2] [Section 13(2)] [Section 13] [Entire Act]

State of Maharashtra - Subsection

Section 13(2)(a) in Maharashtra Gunthewari Developments (Regularisation, Upgradation and Control) Act, 2001

(a)"company" means a body corporate and includes a trust, a firm, a society, an institution or other association of individuals; and