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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(t) in The Merchant Shipping (Cargo Ship Construction And Survey) Rules, 1974

(t)"working day" means any day on which Mercantile Marine Department Offices are open for transacting business excepting a Sunday or a closed holiday including second Saturday of a month.