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Gauhati High Court

Page No.# 1/14 vs The Union Of India And 3 Ors on 12 September, 2022

Author: Sanjay Kumar Medhi

Bench: Sanjay Kumar Medhi

                                                                Page No.# 1/14

GAHC010152732022




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                        Case No. : I.A.(Civil)/2262/2022

         CMJ UNIVERSITY AND 14 ORS.
         SHILLONG MEGHALAYA, REPRESENTED BY CHANCELLOR OF CMJ
         UNIVERSITY, SWASTI NIWAS, CRINOLINE FALLS, BARIK, SHILLONG,
         MEGHALAYA

         2: CMJ FOUNDATION
          REP. BY ITS SECRETARY SRI GOVINDA JHA SWASTI NIWAS CRINOLINE
         FALLS BARIK
          SHILLONG MEGHALAYA

         3: CHANDRA MOHAN JHA
          S/O HARI DEV JHA
          CHANCELLOR OF CMJ UNIVERSITY SWASTI NIWAS CRINOLINE FALLS
         BARIK
          SHILLONG MEGHALAYA- 793004

         4: INDU RANI JHA
         W/O CHANDRA MOHAN JHA
         TRUSTEE MEMBER OF CMJ FOUNDATION SWASTI NIWAS CRINOLINE
         FALLS BARIK
          SHILLONG MEGHALAYA

         5: GOVIND JHA
          S/O CHANDRA MOHAN JHA
          SEC. OF CMJ FOUNDATION SWASTI NIWAS CRINOLINE FALLS BARIK
          SHILLONG MEGHALAYA

         6: GOPAL JHA
          S/O CHANDRA MOHAN JHA
         TREASURER OF CMJ FOUNDATION SWASTI NIWAS CRINOLINE FALLS
         BARIK
          SHILLONG MEGHALAYA

         7: THE CHANCELLOR
                                                Page No.# 2/14

CMJ UNIVERSITY
MODERINA MANSION LAITUMKHRAH
SHILLONG
MEGHALAYA
793003

8: THE MANAGING TRUSTEE
 CMJ FOUNDATION MODERINA MANSION LAITUMKHRAH
 SHILLONG
 MEGHALAYA
 793003

9: ADITYA JHA (MINOR)
THROUGH HIS FATHER GOPAL JHA SWASTI NIWAS
 CRINOLINE FALLS
 BARIK SHILLONG
 MEGHALAYA

10: AKSHAY JHA (MINOR)
THROUGH HIS FATHER GOPAL JHA
 SWASTI NIWAS
 CRINOLINE FALLS
 BARIK SHILLONG
 MEGHALAYA

11: AYSHMAN JHA (MINOR)
 THROUGH HIS FATHER GOVINDA JHA SWASTI NIWAS
 CRINOLINE FALLS
 BARIK SHILLONG
 MEGHALAYA

12: ADITI JHA (MINOR)
THROUGH HIS FATHER GOVIND JHA SWASTI NIWAS
 CRINOLINE FALLS
 BARIK SHILLONG
 MEGHALAYA

13: THE PRINCIPAL OFFICER
 NORTH EASTERN INDIA TRUST
THROUGH CHANDRA MOHAN JHA
 SWASTI NIWAS
 CRINOLINE FALLS
 BARIK SHILLONG
 MEGHALAYA

14: THE PRINCIPAL OFFICER
 NORTH EASTERN INDIA TRUST
THROUGH CHANDRA MOHAN JHA
                                                                    Page No.# 3/14

             SWASTI NIWAS
             CRINOLINE FALLS
             BARIK SHILLONG
             MEGHALAYA

            15: THE DIRECTOR
             SHILLONG ENGINEERING AND MANAGEMENT COLLEGE
            THROUGH CHANDRA MOHAN JHA
             SWASTI NIWAS
             CRINOLINE FALLS
             BARIK SHILLONG
             MEGHALAY

            VERSUS

            THE UNION OF INDIA AND 3 ORS.
            REPRESENTED BY THE SECRETARY, MINISTRY OF FINANCE,
            DEPARTMENT OF REVENUE, NORTH BLOCK, NEW DELHI-110001

            2:THE ENFORCEMENT DIRECTORATE
             GOVE. OF INDIA
             6TH FLOOF
             LOKNAYAK BHAWAN
             KHAN MARKET
             NEW DELHI-110003

            3:THE DEPUTY DIRECTOR
             ENFORCEMENT DIRECTOR GOVT. OF INDIA
             SHILLONG
             SUB ZONAL OFFICE
            ABRI BUILDING
             LANGKYRDING
             MAWPAT
             SHILLONG-793012

            4:THE ADJUDICATING AUTHORITY
             UNDER THE PREVENTION OF MONEY
             LAUNDERING ACT
             2002
             NEW DELH

Advocate for the Petitioner   : MR. B D KONWAR SR. ADV.

Advocate for the Respondent : SC, ED
                                                       Page No.# 4/14



Linked Case : WP(C)/2723/2022

CMJ UNIVERSITY AND 14 ORS.
SHILLONG MEGHALAYA
 REP. BY CHANCELLOR OF CMJ UNIVERSITY SWASTI NIWAS CRINOLINE
FALLS BARIK
 SHILLONG MEGHALAYA

2: CMJ FOUNDATION
REP. BY ITS SECRETARY SRI GOVINDA JHA SWASTI NIWAS CRINOLINE
FALLS BARIK
 SHILLONG MEGHALAYA

3: CHANDRA MOHAN JHA
S/O HARI DEV JHA
CHANCELLOR OF CMJ UNIVERSITY SWASTI NIWAS CRINOLINE FALLS
BARIK
SHILLONG MEGHALAYA- 793004

 4: INDU RANI JHA
W/O CHANDRA MOHAN JHA
TRUSTEE MEMBER OF CMJ FOUNDATION SWASTI NIWAS CRINOLINE
FALLS BARIK
 SHILLONG MEGHALAYA

5: GOVIND JHA
S/O CHANDRA MOHAN JHA
SEC. OF CMJ FOUNDATION SWASTI NIWAS CRINOLINE FALLS BARIK
SHILLONG MEGHALAYA

6: GOPAL JHA
S/O CHANDRA MOHAN JHA
TREASURER OF CMJ FOUNDATION SWASTI NIWAS CRINOLINE FALLS
BARIK
SHILLONG MEGHALAYA

7: THE CHANCELLOR
CMJ UNIVERSITY
MODERINA MANSION LAITUMKHRAH
SHILLONG
MEGHALAYA
793003

8: THE MANAGING TRUSTEE
CMJ FOUNDATION MODERINA MANSION LAITUMKHRAH
SHILLONG
                                               Page No.# 5/14

MEGHALAYA
793003

9: ADITYA JHA (MINOR)
THROUGH HIS FATHER GOPAL JHA SWASTI NIWAS
CRINOLINE FALLS
BARIK SHILLONG
MEGHALAYA

10: AKSHAY JHA (MINOR)
THROUGH HIS FATHER GOPAL JHA
SWASTI NIWAS
CRINOLINE FALLS
BARIK SHILLONG
MEGHALAYA

11: AYSHMAN JHA (MINOR)
THROUGH HIS FATHER GOVINDA JHA SWASTI NIWAS
CRINOLINE FALLS
BARIK SHILLONG
MEGHALAYA

12: ADITI JHA (MINOR)
THROUGH HIS FATHER GOVIND JHA SWASTI NIWAS
CRINOLINE FALLS
BARIK SHILLONG
MEGHALAYA

13: THE PRINCIPAL OFFICER
NORTH EASTERN INDIA TRUST
THROUGH CHANDRA MOHAN JHA
SWASTI NIWAS
CRINOLINE FALLS
BARIK SHILLONG
MEGHALAYA

14: THE PRINCIPAL OFFICER
NORTH EASTERN INDIA TRUST
THROUGH CHANDRA MOHAN JHA
SWASTI NIWAS
CRINOLINE FALLS
BARIK SHILLONG
MEGHALAYA

15: THE DIRECTOR
SHILLONG ENGINEERING AND MANAGEMENT COLLEGE
THROUGH CHANDRA MOHAN JHA
SWASTI NIWAS
                                                                 Page No.# 6/14

CRINOLINE FALLS
BARIK SHILLONG
MEGHALAYA
VERSUS

THE UNION OF INDIA AND 3 ORS.
REP. BY THE SECRETARY
 MINISTRY OF FINANCE DEPTT. OF REVENUE NORTH BLOCK NEW DELHI-
110001

2:THE ENFORCEMENT DIRECTORATE
GOVE. OF INDIA
 6TH FLOOF
 LOKNAYAK BHAWAN
 KHAN MARKET
 NEW DELHI-110003
 3:THE DEPUTY DIRECTOR
ENFORCEMENT DIRECTOR GOVT. OF INDIA
 SHILLONG
 SUB ZONAL OFFICE ABRI BUILDING LANGKYRDING
 MAWPAT
 SHILLONG-793012
 4:THE ADJUDICATING AUTHORITY
UNDER THE PREVENTION OF MONEY
 LAUNDERING ACT
 2002
 NEW DELHI
 ------------
Advocate for : MR. B D KONWAR SR. ADV.
Advocate for : ASSTT.S.G.I. appearing for THE UNION OF INDIA AND 3 ORS.



Linked Case : I.A.(Civil)/3652/2019

THE UNION OF INDIA AND 3 ORS
REPRESENTED BY THE SECY. MINISTRY OF FINANCE
DEPTT. OF REVENUE
NORTH BLOCK
NEW DELHI 110001

2: THE DIRECTOR OF ENFORCEMENT
GOVT. OF INDIA
 6TH FLOOR
 LOKNAYAK BHAWAN
 KHAN MARKET
 NEW DELHI 110003
                                                    Page No.# 7/14

3: THE JOINT DIRECTOR
ENFORCEMENT DIRECTORATE
GOVT. OF INDIA
GUWAHATI ZONAL OFFICE
HOUSE NO. 20
BYE LANE NO. 1 RAJGARH ROAD
GUWAHATI 781003

4: THE ASSTT. DIRECTOR
ENFORCEMENT DIRECTORATE
GOVT. OF INDIA
GUWAHATI ZONAL OFFICE
HOUSE NO. 20 BYE LANE NO. 1
RAJGARH ROAD
GUWAHATI 781003
VERSUS

CMJ UNIVERSITY AND 3 ORS
SHILLONG
MEGHALAYA
REPRESENTED BY CHANCELLOR OF CMJ UNIVERSITY
SWASTI NIWAS
CRINOLINE FALLS
BARIK
SHILLONG MEGHALAYA

2:CMJ FOUNDATION
REPRESENTED BY ITS SECY. SRI GOVIND JHA
 SWASTI NIWAS
 CHRIOLINE FALLS
 BARIK
 SHILLONG
 MEGHALAYA
 3:SMTI INDU RANI JHA
W/O SHRI CHANDRA MOHAN JHA TRUSTEE MEMBER OF CMJ
FOUNDATION
 SWASTI NIWAS
 CRIOLINE FALLS
 BARIK
 BARIK
 SHILLONG
 MEGHALAYA
 4:GOPAL JHA
S/O SRI CHANDRA MOHAN JHA
TREASURER OF CMJ FOUNDATION
 SWASTI NIWAS
 CRINOLINE FALLS
 BARIK
                                                                   Page No.# 8/14

SHILLONG
MEGHALAYA
------------
Advocate for : MRS. A GAYAN
Advocate for : MS. J DEKA appearing for CMJ UNIVERSITY AND 3 ORS



Linked Case : I.A.(Civil)/3021/2017

THE UNION OF INDIA and 3 ORS



VERSUS

CMJ UNIVERSITY and 3 ORS



------------
Advocate for : C.G.C.
Advocate for : MS.J DEKA appearing for CMJ UNIVERSITY and 3 ORS



Linked Case : WP(C)/3665/2017

CMJ UNIVERSITY and 5 ORS
SHILLONG
MEGHALAYA
REP. BY CHANCELLOR SHRI CHANDRA MOHAN JHA SWASTI NIWAS
CRINOLINE FALLS
BARIK SHILLONG
MEGHALAYA

2: CMJ FOUNDATION

REP. BY ITS SECRETARY
SHRI GOVIND JHA
SWASTI NIWAS
CRINOLINE FALLS
BARIK
SHILLONG
MEGHALAYA

3: SMT INDU RANI JHA
W/O SHRI CHANDRA MOHAN JHA
                                                                    Page No.# 9/14

TRUSTEE MEMBER OF CMJ FOUNDATION
SWASTI NIWAS
CRINOLINE FALLS
BARIK
SHILLONG
MEGHALAYA

4: SHRI GOPAL JHA
S/O SHRI CHANDRA MOHAN JHA
TREASURER OF CMJ FOUNDATION
SWASTI NIWAS
CRINOLINE FALLS
BARIK SHILLONG
MEGHALAYA
VERSUS

THE UNION OF INDIA and 3 ORS
REP. BY THE SECRETARY
MINISTRY OF FINANCE
DEPTT. OF REVENUE
NORTH BLOCK
NEW DELHI-110001

2:THE DIRECTOR OF ENFORCEMENT
GOVT.OF INDIA
 6TH FLOOR
 LOKNAYAK BHAWAN
 KHAN MARKET NEW DELHI-110003
 3:THE JOINT DIRECTOR
ENFORCEMENT DIRECTORATE
 GOVT. OF INDIA
 GUWAHATI ZONAL OFFICE
 HOUSE NO.20
 BYE LANE NO.1
 RAJGARH ROAD
 GUWAHATI-781003
 4:THE ASSISTANT DIRECTOR
ENFORCEMENT DIRECTORATE
 GOVT. OF INDIA
 GUWAHATI ZONAL OFFICE
 HOUSE NO.20
 BYE LANE NO.1
 RAJGARH ROAD
 GUWAHATI-781003
 ------------
Advocate for : MS. J DEKA
Advocate for : C.G.C. appearing for THE UNION OF INDIA and 3 ORS
                                                 Page No.# 10/14



Linked Case : I.A.(Civil)/122/2021

CMJ UNIVERSITY AND 3 ORS.
SHILLONG
MEGHALAYA
REP. BY THE CHANCELLOR SHRI CHANDRA MOHAN JHA
SWASTI NIWAS
CRINOLINE FALLS
BARIK
SHILLONG
MEGHALAYA

2: CMJ FOUNDATION

REP. BY ITS SECRETARY
SHRI GOVIND JHA
SWASTI NIWAS
CRINOLINE FALLS
BARIK
SHILLONG
MEGHALAYA

3: SMT INDU RANI JHA
W/O SHRI CHANDRA MOHAN JHA
TRUSTEE MEMBER OF CMJ FOUNDATION
SWASTI NIWAS
CRINOLINE FALLS
BARIK
SHILLONG
MEGHALAYA

4: SHRI GOPAL JHA
S/O SHRI CHANDRA MOHAN JHA
TREASURER OF CMJ FOUNDATION
SWASTI NIWAS
CRINOLINE FALLS
BARIK SHILLONG
MEGHALAYA
VERSUS

THE UNION OF INDIA AND 3 ORS.
REP. BY THE SECY.
MINISTRY OF FINANCE
DEPTT. OF REVENUE
NORTH BLOCK
NEW DELHI-110001
                                                                Page No.# 11/14


2:THE DIRECTOR OF ENFORCEMENT
GOVT.OF INDIA
 6TH FLOOR
 LOKNAYAK BHAWAN
 KHAN MARKET NEW DELHI-110003
 3:THE JOINT DIRECTOR
ENFORCEMENT DIRECTORATE
 GOVT. OF INDIA
 GUWAHATI ZONAL OFFICE
 HOUSE NO.20
 BYE LANE NO.1
 RAJGARH ROAD
 GUWAHATI-781003
 4:THE ASSISTANT DIRECTOR
ENFORCEMENT DIRECTORATE
 GOVT. OF INDIA
 GUWAHATI ZONAL OFFICE
 HOUSE NO.20
 BYE LANE NO.1
 RAJGARH ROAD
 GUWAHATI-781003
 ------------
Advocate for : MR B D KONWAR
Advocate for : ASSTT.S.G.I. appearing for THE UNION OF INDIA AND 3 ORS.



Linked Case : I.A.(Civil)/1398/2021

THE UNION OF INDIA 3 ORS
REP. BY THE SECRETARY
MINISTRY OF FINANCE
DEPTT. OF REVENUE
NORTH BLOCK
NEW DELHI-110001

2: THE DIRECTOR OF ENFORCEMENT
GOVT.OF INDIA
 6TH FLOOR
 LOKNAYAK BHAWAN
 KHAN MARKET NEW DELHI-110003

3: THE JOINT DIRECTOR
ENFORCEMENT DIRECTORATE
GOVT. OF INDIA
GUWAHATI ZONAL OFFICE
HOUSE NO.20
                                                   Page No.# 12/14

BYE LANE NO.1
RAJGARH ROAD
GUWAHATI-781003

4: THE ASSISTANT DIRECTOR
ENFORCEMENT DIRECTORATE
GOVT. OF INDIA
GUWAHATI ZONAL OFFICE
HOUSE NO.20
BYE LANE NO.1
RAJGARH ROAD
GUWAHATI-781003
VERSUS

CMJ UNIVERSITY AND 3 ORS
SHILLONG
MEGHALAYA
REP. BY CHANCELLOR SHRI CHANDRA MOHAN JHA SWASTI NIWAS
CRINOLINE FALLS
BARIK SHILLONG
MEGHALAYA

2:CMJ FOUNDATION

REP. BY ITS SECRETARY
SHRI GOVIND JHA
SWASTI NIWAS
CRINOLINE FALLS
BARIK
SHILLONG
MEGHALAYA
3:SMT INDU RANI JHA
W/O SHRI CHANDRA MOHAN JHA
TRUSTEE MEMBER OF CMJ FOUNDATION
SWASTI NIWAS
CRINOLINE FALLS
BARIK
SHILLONG
MEGHALAYA
4:SHRI GOPAL JHA
S/O SHRI CHANDRA MOHAN JHA
TREASURER OF CMJ FOUNDATION
SWASTI NIWAS
CRINOLINE FALLS
BARIK SHILLONG
MEGHALAYA
------------
Advocate for : MRS. A GAYAN
                                                            Page No.# 13/14

Advocate for : MR. B D KONWAR SR. ADV. appearing for CMJ UNIVERSITY AND
3 ORS



Linked Case : I.A.(Civil)/2000/2021

CMJ UNIVERSITY and 3 ORS
SHILLONG
MEGHALAYA
REP. BY CHANCELLOR SHRI CHANDRA MOHAN JHA SWASTI NIWAS
CRINOLINE FALLS
BARIK SHILLONG
MEGHALAYA

2: CMJ FOUNDATION

REP. BY ITS SECRETARY
SHRI GOVIND JHA
SWASTI NIWAS
CRINOLINE FALLS
BARIK
SHILLONG
MEGHALAYA

3: SMT INDU RANI JHA
W/O SHRI CHANDRA MOHAN JHA
TRUSTEE MEMBER OF CMJ FOUNDATION
SWASTI NIWAS
CRINOLINE FALLS
BARIK
SHILLONG
MEGHALAYA

4: SHRI GOPAL JHA
S/O SHRI CHANDRA MOHAN JHA
TREASURER OF CMJ FOUNDATION
SWASTI NIWAS
CRINOLINE FALLS
BARIK SHILLONG
MEGHALAYA
VERSUS

THE UNION OF INDIA and 3 ORS
REP. BY THE SECRETARY
MINISTRY OF FINANCE
DEPTT. OF REVENUE
NORTH BLOCK
                                                                          Page No.# 14/14

            NEW DELHI-110001

           2:THE DIRECTOR OF ENFORCEMENT
           GOVT.OF INDIA
            6TH FLOOR
            LOKNAYAK BHAWAN
            KHAN MARKET NEW DELHI-110003
            3:THE JOINT DIRECTOR
           ENFORCEMENT DIRECTORATE
            GOVT. OF INDIA
            GUWAHATI ZONAL OFFICE
            HOUSE NO.20
            BYE LANE NO.1
            RAJGARH ROAD
            GUWAHATI-781003
            4:THE ASSISTANT DIRECTOR
           ENFORCEMENT DIRECTORATE
            GOVT. OF INDIA
            GUWAHATI ZONAL OFFICE
            HOUSE NO.20
            BYE LANE NO.1
            RAJGARH ROAD
            GUWAHATI-781003
            ------------
           Advocate for : BHSKAR DEV KONWAR
           Advocate for : MS. A GAYAN appearing for THE UNION OF INDIA and 3 ORS



                                 BEFORE
                HONOURABLE MR. JUSTICE SANJAY KUMAR MEDHI

                                       ORDER

12-09-2022 On the request of Shri R.K.D. Choudhury, learned Asstt.S.G.I., list these matters tomorrow i.e. 13.09.2022 to enable him to produce the original records.

JUDGE Comparing Assistant