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[Cites 0, Cited by 0] [Section 271(2)] [Section 271] [Entire Act]

State of Uttar Pradesh - Subsection

Section 271(2)(b) in Uttar Pradesh Municipal Corporation Act, 1959

(b)the provision for suitable measures for the inspection, disinfecting of any well, tank or other places from which water is likely to be taken for the purpose of drinking and for such steps as may be deemed necessary to prevent removal of water from the same;