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State of Uttar Pradesh - Section

Section 78 in The U.P. Co-operative Societies Act, 1965

78. Certain requirements of registration.

- An application for registration of farming society shall be accompanied by -
(a)extracts from the record-of-rights showing the total area with the recorded members of all fields which will be contributed to the society;
(b)in the case of a society covered by clause (b) of sub-section (1) of Section 77, only a description of the land intended to be obtained and the manner of obtaining it and the plans for developing and using the same;
(c)such other documents and particulars, as may be prescribed