Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 204(1)] [Section 204] [Entire Act] State of Punjab - Subsection Section 204(1)(c) in The Punjab Municipal Corporation Act, 1976 (c)to have his drains made to communicate directly with a storm- water overflow drain.