Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Punjab - Subsection Section 2(a) in Punjab Electricity (Duty) Act, 2005 (a)"Board" means the Punjab State Electricity Board constituted under sub-section (1) of Section 5 of the repealed Electricity (Supply) Act, 1948 (Act 54 of 1948);
