Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 8]

Punjab-Haryana High Court

The Estate Officer vs Sudhir And Others on 4 April, 2011

Author: Rajesh Bindal

Bench: Rajesh Bindal

            IN THE HIGH COURT OF PUNJAB AND HARYANA
                          AT CHANDIGARH

                                           R.F.A. No. 3670 of 2009 (O&M)
                                              (LAC NO. 296 OF 2006)

The Estate Officer, HUDA                                  ..... Appellant


                                  Versus


Sudhir and others                                       .....Respondents

CORAM : HON'BLE MR. JUSTICE RAJESH BINDAL Present: Mr. Rahul Garg, Advocate for Mr. Manish Bansal, Advocate for HUDA. None for the landowners. Mr. H.S.Hooda, AG, Haryana with Mr. Ashish Gupta, AAG, Haryana. RAJESH BINDAL J.

For orders, see detailed reasons recorded in a separate order passed today in R.F.A. No. 254 of 2008, titled as Parveen Kumari Versus State of Haryana and others.

(RAJESH BINDAL) JUDGE 4.4.2011 Dinesh