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[Cites 0, Cited by 3] [Section 295(2)] [Section 295] [Entire Act]

Union of India - Subsection

Section 295(2)(b) in The Companies Act, 1956

(b)[ any loan made by a holding company to its subsidiary company;] [ Substituted by Act 53 of 2000, Section 142, for Clause (b) (w.e.f. 13.12.2000).]