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[Cites 0, Cited by 0] [Section 23] [Entire Act]

Union of India - Subsection

Section 23(18) in The First Statutes of the National Institutes of Technology

(18)The Departmental Promotion Committee shall be as follows:
1. Director or Deputy Director - Chairman
2. Concerned Head of Department - Member
3. Head of Department from other Department - Member
4. Registrar - Member