Supreme Court - Daily Orders
Khaleel Ahmed K. R vs The State Of Karnataka on 16 May, 2023
Bench: Surya Kant, C.T. Ravikumar
ITEM NO.34 COURT NO.7 SECTION IV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s).14297/2021
(Arising out of impugned final judgment and order dated 13-11-2020
in WP No.27674/2012 passed by the High Court Of Karnataka At
Bengaluru)
KHALEEL AHMED K. R & ORS. Petitioner(s)
VERSUS
STATE OF KARNATAKA & ORS. Respondent(s)
(IA No.6531/2022 - APPLICATION FOR PERMISSION, IA No.65783/2023 -
EXEMPTION FROM FILING O.T., IA No.195044/2022 –
INTERVENTION/IMPLEADMENT, IA No.65780/2023 - PERMISSION TO FILE
ADDITIONAL DOCUMENTS/FACTS/ANNEXURES)
Date : 16-05-2023 This matter was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE SURYA KANT
HON'BLE MR. JUSTICE C.T. RAVIKUMAR
For Petitioner(s) Mr. Hussain Mueen Farooq, Adv.
Ms. B. Sudha, Adv.
Mr. S.N. Jha, Adv.
Mr. Moh. Kamran Khan, Adv.
Mr. Osman Harun Hussain, Adv.
Mr. Hussain Owais Sabir, Adv.
Ms. Nusrath Batula H., Adv.
Mr. Imran A., Adv.
Mr. Dhananjaya, Adv.
Ms. Reshma Khanum, Adv.
Ms. Sonal Vikas Jain, Adv.
Mr. Saiyed Rehman Ali, Adv.
Ms. Neha, Adv.
Ms. Ankita, Adv.
Ms. Pooja Vohra, Adv.
Ms. Anamika Singh, Adv.
Mr. Mohammad Badeea Uz Zaman, Adv.
Mr. Md. Shoaib, Adv.
Mr. Arimardhan Sharma, Adv.
Mr. Shubham Rakesh, Adv.
Signature Not Verified
Mr. Palani K., Adv.
Digitally signed by
ARJUN BISHT
Date: 2023.05.16
Ms. Manju Jetley, AOR
16:59:51 IST
Reason:
For Respondent(s) Mr. V. N. Raghupathy, AOR
Mr. Manendra Pal Gupta, Adv.
1
Mrs. Ansha Varma, Adv.
Mr. Shekhar G Devasa, Adv.
Mr. Manish Tiwari, Adv.
Mr. Vishwanath Chaturvedi, Adv.
Ms. Thashmitha Muthanna, Adv.
Mr. Prashanth Dixit, Adv.
Mr. Shashi Bhushan Nagar, Adv.
M/s. Devasa & Co., AOR
Mr. Shailesh Madiyal, AOR
Mr. Vinayaka S Pandit, Adv.
Mr. Rajan Parmar, Adv.
Mr. Akshay Kumar, Adv.
Mr. Sudhanshu Prakash, Adv.
Ms. Divija Mahajan, Adv.
Mr. Puneet Jain, Adv.
Mr. Ashwin V. Kotemath, Adv.
Mr. Yogit Kamat, Adv.
Mrs. Shruti Singh, Adv.
Mr. Umang Mehta, Adv.
Mr. Harsh Jain, Adv.
Mr. Mann Arora, Adv.
Ms. Akriti Sharma, Adv.
Ms. Christi Jain, AOR
UPON hearing the counsel the Court made the following
O R D E R
List this matter on 11.09.2023.
(ARJUN BISHT) (PREETHI T.C.) COURT MASTER (SH) COURT MASTER (NSH) 2