Supreme Court - Daily Orders
M/S Quartz Infra And Engineering Pvt. ... vs M/S Sinhotia Metals And Minerals Pvt. ... on 8 April, 2025
Author: Bela M. Trivedi
Bench: Bela M. Trivedi
ITEM NO.4 COURT NO.7 SECTION II-B
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl.) No(s).6280/2024
[Arising out of impugned final judgment and order dated 12-01-2024
in CRLREV No.320/2023 passed by the High Court of Orissa at
Cuttack]
M/S QUARTZ INFRA AND ENGINEERING PVT. LTD. Petitioner(s)
VERSUS
M/S SINHOTIA METALS AND MINERALS PVT. LTD. & ORS. Respondent(s)
(IA No. 118891/2024 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES AND IA No. 106751/2024 - PERMISSION TO
FILE LENGTHY LIST OF DATES)
Date : 08-04-2025 This matter was called on for hearing today.
CORAM : HON'BLE MS. JUSTICE BELA M. TRIVEDI
HON'BLE MR. JUSTICE PRASANNA B. VARALE
For Petitioner(s) : Mr. Dama S Naidu, Sr. Adv.
Mr. Rajan Kumar Singh, AOR
For Respondent(s) : Mr. Siddharth Bhatnagar, Sr. Adv.
Mr. R. Ilam Paridi, AOR
UPON hearing the counsel the Court made the following
O R D E R
1. The learned senior counsel for the petitioner seeks time to file rejoinder.
2. List after two weeks.
(RAVI ARORA) (MAMTA RAWAT) COURT MASTER (SH) ASSISTANT REGISTRAR Signature Not Verified Digitally signed by RAVI ARORA Date: 2025.04.09 09:59:40 IST Reason: