Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Supreme Court - Daily Orders

M/S Quartz Infra And Engineering Pvt. ... vs M/S Sinhotia Metals And Minerals Pvt. ... on 8 April, 2025

Author: Bela M. Trivedi

Bench: Bela M. Trivedi

     ITEM NO.4                             COURT NO.7               SECTION II-B

                                 S U P R E M E C O U R T O F     I N D I A
                                         RECORD OF PROCEEDINGS

               Petition(s) for Special Leave to Appeal (Crl.) No(s).6280/2024

     [Arising out of impugned final judgment and order dated 12-01-2024
     in CRLREV No.320/2023 passed by the High Court of Orissa at
     Cuttack]

     M/S QUARTZ INFRA AND ENGINEERING PVT. LTD.                       Petitioner(s)

                                                   VERSUS

     M/S SINHOTIA METALS AND MINERALS PVT. LTD. & ORS.                Respondent(s)

     (IA   No.    118891/2024    - PERMISSION   TO   FILE   ADDITIONAL
     DOCUMENTS/FACTS/ANNEXURES AND IA No. 106751/2024 - PERMISSION TO
     FILE LENGTHY LIST OF DATES)

     Date : 08-04-2025 This matter was called on for hearing today.

     CORAM :               HON'BLE MS. JUSTICE BELA M. TRIVEDI
                           HON'BLE MR. JUSTICE PRASANNA B. VARALE

     For Petitioner(s) : Mr. Dama S Naidu, Sr. Adv.
                         Mr. Rajan Kumar Singh, AOR

     For Respondent(s) : Mr. Siddharth Bhatnagar, Sr. Adv.
                         Mr. R. Ilam Paridi, AOR

                            UPON hearing the counsel the Court made the following
                                               O R D E R

1. The learned senior counsel for the petitioner seeks time to file rejoinder.

2. List after two weeks.

(RAVI ARORA) (MAMTA RAWAT) COURT MASTER (SH) ASSISTANT REGISTRAR Signature Not Verified Digitally signed by RAVI ARORA Date: 2025.04.09 09:59:40 IST Reason: