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[Cites 0, Cited by 0] [Section 9] [Entire Act]

Union of India - Subsection

Section 9(ii) in The Wild Life (Protection) Amendment Act, 2002

(ii)in clause (b), for the words" such animal or cause such animal to be hunted", the words" such animal or group of animals in a specified area or cause such animal or group of animals in that specified area to be hunted" shall be substituted.