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State of Odisha - Section

Section 94 in The Orissa Municipal Corporation (Division of City into Wards, Reservation of Seats, and Conduct of Election) Rules, 2003

94. Cost of Election.

- All cost incurred in the preparation of the electoral rolls, the publication of notice, the holding of elections or taking any other necessary action under these rules shall be met from the source as may be determined by the State Government.