Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 114] [Entire Act] State of Bihar - Subsection Section 114(6) in Bihar Minor Mineral Rules, 2017 (6)The Superintendent of Police shall closely monitor the status of cases filed by the Police Officers under this Act and shall submit period reports to the Mines Commissioner and the Collector.
