Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Constitution Article

Section 1 in THE CONSTITUTION (THIRTY-SECOND AMENDMENT) ACT, 1973

1. Short title and commencement.-

(1)This Act may be called the Constitution (Thirty-second Amendment) Act, 1973.
(2)It shall come into force on such date_666 as the Central Government may, by notification in the official Gazette, appoint.