Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 113 in U.P. Revenue Code (Amendment) Act, 2016 113. Amendment of Section 145. - For Section 145 of the said Code, in Hindi version, the following section shall be substituted, namely -^^145- xzke iapk;r }kjk ?kks'k.kkRed oknfofufnZ'V vuqrks'k vf/kfu;e] 1963 dh /kkjk 34 esa varfoZ'V fdlh ckr ds izfrdwy gksrs gq, Hkh xzke iapk;r fdlh O;fDr ds fo:)] tks fdlh Hkwfe esa fdlh vf/kdkj ds gd dk nkok djrk gS] ,slh Hkwfe esa ,sls O;fDr ds vf/kdkj dh ?kks'k.k ds fy,] okn lafLFkr dj ldrh gS vkSj U;k;ky; vius foosd ls ,sls O;fDr ds vf/kdkj dh ?kks'k.kk dj ldrk gS vkSj xzke iapk;r dks ,sls okn esa fdlh vU; vuqrks'k dh ekax djus dh vko';drk ugha gksxhA **.
