Himachal Pradesh High Court
Rattan Chand vs . Madhu Bharat Chadha & Another on 5 March, 2022
Author: Vivek Singh Thakur
Bench: Vivek Singh Thakur
Rattan Chand vs. Madhu Bharat Chadha & another .
Civil Revision No.155 of 2019 05.03.2022 Present: Mr.N.K. Thakur, Senior Advocate, alongwith Mr.Karan Veer Singh, Advocate, for the petitioner.
Mr.Neeraj Gupta, Senior Advocate, alongwith Mr.Ajeet Pal Singh Jaswal, Advocate, for the respondents.
Civil Revision No.155 of 2019 List for consideration after three weeks.
CMP No.14528 of 2019 Reply to the application, stated to have been filed on 17.12.2021, is not on record. Be taken on record, if in order.
Objection, if any, be removed. Rejoinder thereto, as prayed, be filed within three weeks.
List for consideration alongwith main petition on next date of hearing.
(Vivek Singh Thakur) Judge March 5, 2022 (Purohit) ::: Downloaded on - 07/03/2022 20:11:45 :::CIS