Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Assam - Section Section 28 in Instructions Relating to Liquor 28. Form of licences. - Licences for the retail sale of country spirit manufactured in distillery are issued in Form No. 1 of Scheduled XXXI (S.II-Country spirit).(2)Spirit Warehouses
