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[Cites 0, Cited by 0] [Section 84] [Entire Act]

State of Uttar Pradesh - Subsection

Section 84(4) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961

(4)Every meeting shall be held at the office of the Kshettra Panchayat or at some other convenient place of which notice has been duly given] [Inserted by U.P. Act No. 9 of 1994.]