Supreme Court - Daily Orders
Zafar Ahmad Khan vs State Of U.P. on 8 January, 2016
Bench: J. Chelameswar, Abhay Manohar Sapre
ITEM NO.27 COURT NO.5 SECTION XI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 36361/2015
(Arising out of impugned final judgment and order dated 17/11/2015
in SA No. 799/2015 passed by the High Court Of Judicature at
Allahabad)
ZAFAR AHMAD KHAN Petitioner(s)
VERSUS
STATE OF U.P. AND ORS Respondent(s)
(with appln. (s) for exemption from filing O.T. and interim relief)
Date : 08/01/2016 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE J. CHELAMESWAR
HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
For Petitioner(s) Mr. R.P.S. Yadav,Adv.
Mrs. Lalita Yadav,Adv.
Mr. Vipin Kumar Jai,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Exemption from filing official translation is allowed. The special leave petition is dismissed.
[O.P. SHARMA] [INDU BALA KAPUR]
AR-cum-PS COURT MASTER
Signature Not Verified
Digitally signed by
Om Parkash Sharma
Date: 2016.01.08
16:23:58 IST
Reason: