Supreme Court - Daily Orders
Sudarshan Kumar vs State Of Punjab & Others on 9 July, 2015
Bench: Anil R. Dave, R.K. Agrawal
ITEM NO.30 COURT NO.3 SECTION IVB
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s).17083/2015
(Arising out of impugned final judgment and order dated 29/05/2015
in CWP No.9607/2015 passed by the High Court Of Punjab & Haryana At
Chandigarh)
SUDARSHAN KUMAR Petitioner(s)
VERSUS
STATE OF PUNJAB & OTHERS Respondent(s)
(With interim relief)
Date : 09/07/2015 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ANIL R. DAVE
HON'BLE MR. JUSTICE R.K. AGRAWAL
For Petitioner(s) Mr. Anand Chibber,Sr.Adv.
Mr. Karan Dewan,Adv.
Mr. Rahul Gupta,Adv.
For Mr. Rahul Gupta,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
We do not find any reason to entertain this petition. The Special Leave Petition is, accordingly, dismissed.
(Sarita Purohit) (Sneh Bala Mehra) Court Master Assistant Registrar Signature Not Verified Digitally signed by Sarita Purohit Date: 2015.07.11 10:54:54 IST Reason: