Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 2]

Chattisgarh High Court

Dr. Somesh Pandeya vs Viseshwar Prasad Pandeya (Died) ... on 21 December, 2015

                  HIGH COURT OF CHHATTISGARH, BILASPUR

                                        Order Sheet

                                     SA No. 233 of 2014

            Dr. Somesh Pandeya & Ors. Versus Viseshwar Prasad Pandeya & Ors.

    8

21/12/2015         Ms. Priyanka Mehta, counsel for the appellant/s.

                   Service of notice on respondents is still awaited.

List this case after four weeks.

Till the next date of hearing, status quo with regard to the possession of the disputed property, shall be maintained by both the parties.

Sd/-

Manindra Mohan Shrivastava Judge Deepti