Section 19(1)(f) in Khadi And Village Industries Commission Employees (Conduct) Regulations, 2003

[Cites 0, Cited by 0] [Section 19(1)] [Section 19] [Entire Act]

(f)participate in or associate himself in any manner in the making of

(i)a sponsored media (radio or television) programme; or

(ii)a media programme commissioned by Government media but produced by a private agency; or

(iii)a privately produced media programe including video magazine:

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