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State of Odisha - Section

Section 3 in The Orissa Professional Educational Institutions (Regulation of Admission and Fixation of Fee) Act, 2007

3. Method of admission in professional educational institutions.

- Subject to the provisions of this Act, admission of students in all private professional educational institutions, Government institutions and sponsored institutions to all seats including lateral entry seats, shall be made through JEE conducted by the Policy Planning Body followed by centralized counselling in order of merit, in accordance with such procedure as recommended by the said body and approved by the Government.